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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(8)(d) in Sikkim Urban and Regional Planning and Development Act, 1998

(d)Any such alteration of a building as is likely to affect an alternation of its drainage or sanitary arrangements o materially affect its security; and