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[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Maharashtra - Subsection

Section 131(1)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)that proceed from such source of income as may be specified therein, be credited to a separate head in the accounts of the Zilla Parishad for meeting expenditure on the object so specified.