State Consumer Disputes Redressal Commission
Rajesh Rao vs B.M., Hdfc Standard Life Insurance ... on 29 March, 2023
Appeal Case Rajesh Rao Date of Pronounced No. Vs. on 29-03-2023 FA/2018/752 B.M. HDFC Standard Life Insu .Corp.Ltd FA/2018/752 37/2017 Dismissed Page 1 of 6 Appeal Case Rajesh Rao Date of Pronounced No. Vs. on 29-03-2023 FA/2018/752 B.M. HDFC Standard Life Insu .Corp.Ltd Dismissed Page 2 of 6 Appeal Case Rajesh Rao Date of Pronounced No. Vs. on 29-03-2023 FA/2018/752 B.M. HDFC Standard Life Insu .Corp.Ltd Dismissed Page 3 of 6 Appeal Case Rajesh Rao Date of Pronounced No. Vs. on 29-03-2023 FA/2018/752 B.M. HDFC Standard Life Insu .Corp.Ltd Dismissed Page 4 of 6 Appeal Case Rajesh Rao Date of Pronounced No. Vs. on 29-03-2023 FA/2018/752 B.M. HDFC Standard Life Insu .Corp.Ltd Dismissed Page 5 of 6 Appeal Case Rajesh Rao Date of Pronounced No. Vs. on 29-03-2023 FA/2018/752 B.M. HDFC Standard Life Insu .Corp.Ltd 37/2017 Date of Pronounced on 29/03/2023 Dismissed Page 6 of 6