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State of Punjab - Section

Section 1 in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

1. Short title, commencement and extent.

(1)These rules may be called the Punjab Contract Labour (Regulation and Abolition) Rules, 1973.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)These rules shall extend to the whole State of Punjab.