Rajasthan High Court - Jaipur
Smt Krishna Devi vs Smt Bhanwari Devi Sharma on 1 November, 2011
wIN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR O R D E R S.B. Civil Writ Petition No. 14365/2008 Smt. Krishna Devi Gupta V/s. Smt. Bhanwari Devi Sharma & Anr. Date of Order : 1st November, 2011 HON'BLE MR. JUSTICE MAHESH BHAGWATI Mr. Chiranji lal Sharma, for the petitioner.
Learned counsel for the petitioner submits that the writ petition has become infructuous, as the main suit has been listed for recording the evidence of the plaintiff. In view of above, the writ petition stands dismissed as having become infructuous. (MAHESH BHAGWATI),J.
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