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Rajasthan High Court - Jaipur

Smt Krishna Devi vs Smt Bhanwari Devi Sharma on 1 November, 2011

    

 
 
 

 wIN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR

O R D E R

S.B. Civil Writ Petition No. 14365/2008
Smt. Krishna Devi Gupta V/s. Smt. Bhanwari Devi Sharma & Anr.

Date of Order :	1st November, 2011


HON'BLE MR. JUSTICE MAHESH BHAGWATI


Mr. Chiranji lal Sharma, for the petitioner.

Learned counsel for the petitioner submits that the writ petition has become infructuous, as the main suit has been listed for recording the evidence of the plaintiff. In view of above, the writ petition stands dismissed as having become infructuous. (MAHESH BHAGWATI),J.

Mak/-

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