Supreme Court - Daily Orders
M/S Apl Apollo Tubes Ltd vs The State Of Uttar Pradesh Thr. Its ... on 30 October, 2025
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.802 COURT NO.15 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4953/2012
M/S APL APOLLO TUBES LTD. Appellant(s)
VERSUS
THE STATE OF UTTAR PRADESH THR. ITS SECRETARY & ANR.Respondent(s)
WITH
C.A. No. 1581/2018 (III-A)
I.A. No. 86629/2022 – FOR EARLY HEARING
Date : 30-10-2025 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARAVIND KUMAR
HON'BLE MR. JUSTICE N.V. ANJARIA
For Appellant(s) : Mr. Deepak Goel, AOR
For Respondent(s) : Mr. Bhakti Vardhan Singh, AOR
Mr. Ajay Aggarwal, Adv.
Mr. Adarsh Aggarwal, Adv.
Mr. Rajan Narain, AOR
Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List in the second week of February, 2026.
Signature Not Verified Digitally signed by babita pandey Date: 2025.10.30(RASHI GUPTA) 17:32:19 IST Reason: (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)