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Supreme Court - Daily Orders

M/S Apl Apollo Tubes Ltd vs The State Of Uttar Pradesh Thr. Its ... on 30 October, 2025

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.802                          COURT NO.15                 SECTION III-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   4953/2012

     M/S APL APOLLO TUBES LTD.                                      Appellant(s)

                                                  VERSUS

     THE STATE OF UTTAR PRADESH THR. ITS SECRETARY & ANR.Respondent(s)



     WITH
     C.A. No. 1581/2018 (III-A)
     I.A. No. 86629/2022 – FOR EARLY HEARING

     Date : 30-10-2025 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARAVIND KUMAR
                         HON'BLE MR. JUSTICE N.V. ANJARIA

     For Appellant(s) : Mr. Deepak Goel, AOR

     For Respondent(s) : Mr. Bhakti Vardhan Singh, AOR

                                   Mr. Ajay Aggarwal, Adv.
                                   Mr. Adarsh Aggarwal, Adv.
                                   Mr. Rajan Narain, AOR


                                   Mr. Nishit Agrawal, AOR
                                   Ms. Kanishka Mittal, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List in the second week of February, 2026.

Signature Not Verified Digitally signed by babita pandey Date: 2025.10.30

(RASHI GUPTA) 17:32:19 IST Reason: (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)