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Bombay High Court

Akola Municipal Corporation, Akola ... vs Bhalchandra Vasant Kulkarni on 24 November, 2018

Author: Z.A.Haq

Bench: Z.A. Haq

                                                                                                  1                                                  wp1428.18

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 NAGPUR BENCH : NAGPUR

                                                        WRIT PETITION NO.1428 OF 2018
                  (AKOLA MUNICIPAL CORPORATION....VS.. BHALCHANDRA VASANT KULKARNI.)

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Office Notes, Office Memoranda of Coram,                                                                                         Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                                                    Ms. Komal Mundle, Adv h/f. Shri Anjan De, Advocate for Petitioner.  


                                                                              CORAM :  Z.A.HAQ, J.

DATED : NOVEMBER 24, 2018.

Heard.

Issue notice to the respondent.

The respondent may file reply/affidavit, if so advised, till 11th January 2019.

List the petition for further consideration on 18th January 2019.

JUDGE RRaut..

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