Bombay High Court
Akola Municipal Corporation, Akola ... vs Bhalchandra Vasant Kulkarni on 24 November, 2018
Author: Z.A.Haq
Bench: Z.A. Haq
1 wp1428.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO.1428 OF 2018
(AKOLA MUNICIPAL CORPORATION....VS.. BHALCHANDRA VASANT KULKARNI.)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Ms. Komal Mundle, Adv h/f. Shri Anjan De, Advocate for Petitioner.
CORAM : Z.A.HAQ, J.
DATED : NOVEMBER 24, 2018.
Heard.
Issue notice to the respondent.
The respondent may file reply/affidavit, if so advised, till 11th January 2019.
List the petition for further consideration on 18th January 2019.
JUDGE RRaut..
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