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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tripura - Subsection

Section 16(b) in Tripura Weights and Measures (Enforcement) Act, 1967

(b)less than sixty grams, if the sealed package or container contains any other foodstuff;
(ii)any other article sold, offered for sale, exposed for sale, or in possession for sale which is not ordinarily sold in transactions for trade or commerce by weight or measure;