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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 3(2)(a) in The Dadra And Nagar Haveli Act, 1961

(a)in section 4, in sub-section (1), after the words "to the Laccadive, Minicoy and Amindivi Islands". the words ", to Dadra and Nagar Haveli" shall be inserted: