Himachal Pradesh High Court
Rajinder Bindra vs . State Of H.P. & Others on 15 December, 2023
Rajinder Bindra vs. State of H.P. & others .
CWP No. 548 of 2020 15.12.2023 Present: Mr. Digvijay Singh, Advocate, for the petitioner.
Ms. Priyanka Chauhan, Deputy Advocate General, for the respondents-State.
of CMP No. 18481 of 2023 Since no ground for early hearing of the petition is made out, therefore, the application for early hearing is rt dismissed. Application stands disposed of.
CWP No. 548 of 2020 List for hearing in due course.
(Bipin C. Negi) Judge December 15, 2023 (Nisha) ::: Downloaded on - 15/12/2023 20:36:37 :::CIS