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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2)(a) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(a)On the notification issued by the Government under Rule 4(1) and (2) any person intending to construct and work such a distillery may apply in Form D1 (E) along with his scheme to the Government through the Commissioner.