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[Cites 0, Cited by 0] [Section 1(9)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(9)(a) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(a)The District Election Authority or any other officer authorised by him shall appoint a Polling Officer for each Polling station and such other polling personnel as he thinks necessary but he shall not appoint any person who has been employed by or on behalf of or has been otherwise working for a candidate in or about the election :