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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(f) in The M.P. Land Revenue Code, 1959

(f)"co-operative society" means a society registered as such under any law relating to Co-operative Societies in force for the time being in any region of the State;