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[Cites 0, Cited by 0] [Section 2B(2)] [Section 2B] [Entire Act]

State of Tamilnadu - Subsection

Section 2B(2)(vii) in Assessment, Levy and Recovery of Contribution Costs Rules

(vii)[Omitted by G.O. Ms. No. 96, Revenue, dated 17th January 1973.]