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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(4)(f) in Right of children to Free and compulsory Education Rules, 2011

(f)Class in which the child is studying (for children between age 6-14), and if education is discontinued in the territorial jurisdiction of the local authority, the cause of such discontinuance;