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State of Odisha - Section

Section 7 in The Orissa Motor Vehicles (Licensing of Agents) Rules, 1993

7. Period of validity and renewal.

(1)An agent's licence shall be valid for a period of five years from the date of its grant or renewal.
(2)It may be renewed on an application made to the licensing authority not less than thirty days before the date of its expiry.
(3)The renewal of licence shall be endorsement of the renewal thereof by the licensing authority on the original licence.