Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(7) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(7)“equivalent qualification” means a qualification notified by the High Court as equivalent to a qualification prescribed in these rules in respect of anycategory of post;