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[Cites 0, Cited by 0] [Section 1003] [Entire Act]

Bengal Presidency - Subsection

Section 1003(a) in Police Regulations, Bengal , 1943

(a)A staff of armourer constable is sanctioned for each district and the Police Training College, the actual strength being determined according to a sliding scale, viz., one man if the number of police and jail arms is 200 or less, two men if the number exceeds 200, and three men if the number exceeds 400, and so on.