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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(ddd) in The West Bengal Public Libraries Act, 1979

(ddd)[ "District Library Officer" means the person appointed to be called the District Library Officer under section 16;] [[Clause (ddd) first inserted by W.B. Act 8 of 1982, then substituted by W.B. Act 7 of 2003. Previous clause (ddd) was as under :-