Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 18 in The Punjab Chaukidara Rules 18. Every village headman and village watchman shall observe and from time time report to such officer, the movements of all bad characters in his village or beat and slyly report. The arrival of suspicious characters in the neighbourhood.
