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Supreme Court - Daily Orders

Vijay Chetan Lilaramani vs Union Of India on 26 May, 2023

Bench: J.K. Maheshwari, Pamidighantam Sri Narasimha

     ITEM NO.22+33                          COURT NO.5               SECTION X

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS
     Item No.22:
     Writ Petition(s)(Civil)            No(s).    557/2023

     VIJAY CHETAN LILARAMANI                                       Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.100370/2023-STAY APPLICATION)

     WITH W.P.(C) No. 553/2023
     (FOR ADMISSION and IA No.99480/2023-EX-PARTE STAY)

     W.P.(C) No. 584/2023
     (FOR ADMISSION and IA No.106844/2023-STAY APPLICATION)

     With
     Item No.33:
     WRIT PETITION (CIVIL) Diary No(s). 5455/2023
     (FOR ADMISSION and IA No.109134/2023-GRANT OF INTERIM RELIEF and IA
     No.109133/2023-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS)

     WITH W.P.(C) No. 596/2023
     (FOR ADMISSION and IA No.108488/2023-STAY APPLICATION)

     Date : 26-05-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                                                 (VACATION BENCH)


     For Petitioner(s)
                                  Mr. Mohit Chaudhary, Adv.
                                  Ms. Puja Sharma, Adv.
                                  Mr. Kunal Sachdeva, Adv.
                                  Ms. Madhuri Jain, Adv.
                                  Ms. Sanyukta Gupta, Adv.
                                  Mr. Prakhar Mithal, Adv.
                                  Ms. Sristhi Bajpai, Adv.
                                  For M/S. Kings And Alliance Llp , AOR
Signature Not Verified

Digitally signed by
Anita Malhotra
Date: 2023.05.26
16:33:07 IST
Reason:




                                                  1
                    Mr. Siddhartha Chowdhury, AOR
                    Mr. Kapil Kher, Adv.
                    Mr. Kunal Kher, Adv.
                    Mr. Shiv Dutt Bakshi, Adv.
                    Mr. Jitendra Kumar Mohapatra, Adv.

                    Mr. Parvez Bashista,Adv.
                    Mr. Prashant Katara,Adv.
                    Dr. (Mrs.) Vipin Gupta, AOR

                    Ms. Anindita Pujari, AOR

                    Mr. Devansh Jain,Adv.
                    Mr. Soayib Qureshi, AOR
                    Ms. Radha Gupta,Adv.

For Respondent(s)


          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned.

Issue notice.

Tag with SLP(Civil)No.16464 of 2021.

(ANITA MALHOTRA) (VIRENDER SINGH) AR-CUM-PS COURT MASTER 2