Section 2(b) in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968
(b)"Zonal Officer", "Commandant", ["Deputy Commandant"] [Inserted by M.P. Act No. 28 of 1987.], and "Assistant Commandant" and "Adjutant" means persons appointed by the State Government to those offices as such under Section 5;
