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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of West Bengal - Subsection

Section 100(2)(c) in West Bengal Co-operative Societies Act, 2006

(c)one-tenth of the members of the Co-operative societies each of whom has been a member for not less than six months immediately preceding the date of application and who have deposited such security for cost, if any, as the Registrar may direct;