Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Securities And Exchange Board Of India - Subsection Section 15(5) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014 (5)No advertisement shall be issued pertaining to issue of units by an InvIT which makes a private placement of its units.
