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Meghalaya High Court

Tura Law College & Anr. vs . Smti. Marbina R. Marak & Anr. on 18 June, 2019

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

Serial No. 19
Regular List
                          HIGH COURT OF MEGHALAYA
                              AT SHILLONG


  CRP No. 6 of 2018                                Date of Order: 18.06.2019


  Tura Law College & Anr.             Vs.      Smti. Marbina R. Marak & Anr.

  Coram:
                   Hon'ble Mr. Justice H. S. Thangkhiew, Judge


  Appearance:

  For the Petitioner/Appellant(s) :    Ms. D. Lyngdoh, Adv. vice
                                       Mr. S. Thapa, Adv.
  For the Respondent(s)           :    Ms. S.K. Singh, Adv.

Mention is made on behalf of Mr. S. Thapa who is not available today and prays for two weeks' adjournment. Not objected to by the learned counsel for the respondent. Prayer is allowed.

List this matter after two weeks.

JUDGE Meghalaya 18.06.2019 "D.Thabah PS"