Meghalaya High Court
Tura Law College & Anr. vs . Smti. Marbina R. Marak & Anr. on 18 June, 2019
Author: H. S. Thangkhiew
Bench: H. S. Thangkhiew
Serial No. 19
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP No. 6 of 2018 Date of Order: 18.06.2019
Tura Law College & Anr. Vs. Smti. Marbina R. Marak & Anr.
Coram:
Hon'ble Mr. Justice H. S. Thangkhiew, Judge
Appearance:
For the Petitioner/Appellant(s) : Ms. D. Lyngdoh, Adv. vice
Mr. S. Thapa, Adv.
For the Respondent(s) : Ms. S.K. Singh, Adv.
Mention is made on behalf of Mr. S. Thapa who is not available today and prays for two weeks' adjournment. Not objected to by the learned counsel for the respondent. Prayer is allowed.
List this matter after two weeks.
JUDGE Meghalaya 18.06.2019 "D.Thabah PS"