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State of Uttar Pradesh - Section

Section 21 in The U.P. Blackmarketeer Prisoners Rules, 1979

21. Interviews by police officers.

- Subject to the directions of the State Government the Inspector-General of Police may, by general or special order, authorise any Police Officer either singly or with another police officer and accompanied or unaccompanied by subordinate police officers, to interview any blackmarketeer prisoner.