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Supreme Court - Daily Orders

Prashant Bhushan vs Union Of India on 9 May, 2016

     ITEM NO.99                            REGISTRAR COURT. 2                       SECTION XIV

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                          No(s).    4680/2016

     PRASHANT BHUSHAN                                                           Petitioner(s)

                                                        VERSUS

     UNION OF INDIA AND ANR.                                                    Respondent(s)

     (with appln. (s) for permission to place addl. documents on record
     and interim relief and office report)


     Date : 09/05/2016 This petition was called on for hearing today.



     For Petitioner(s)                     Ms.Neha Rathi,Adv.
                                           Ms. Kamini Jaiswal,Adv.


     For Respondent(s)                     Mr.S.P.Nigam,Adv.
                                           Mr. B. Krishna Prasad,Adv.



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Four weeks time as last chance is given to both the respondents to file the counter affidavit.

List the matter again on 02.08.2016.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.05.09 16:55:43 TLT Reason: