Section 6(3) in The Kerala Panchayat Buildings Rules, 2011
(3)All plans, drawings and specifications shall be [certified and] [Inserted by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).] signed by a registered Architect or Building Designer or Engineer or Town Planner or Supervisor as the case may be, as well as the applicant;
