Calcutta High Court (Appellete Side)
Tarapada Ghosh & Ors vs The State Of West Bengal & Ors on 28 April, 2021
Author: Rajesh Bindal
Bench: Rajesh Bindal
13 28.4.2021
WPLRT 33 of 2020
SG/S. Biswas with
CAN 1 of 2021
(Through Video Conference)
Tarapada Ghosh & Ors.
Vs.
The State of West Bengal & Ors.
Mr. Soumitra Bandopadhyay
..for the Respondents (Through VC)
In view of COVID-19 pandemic situation and the Circular bearing No.1560-RG dated April 8, 2021 issued by Registrar General of this Court regarding restricted hearing of cases online, adjourned to September 16, 2021.
(Rajesh Bindal, J.) (Aniruddha Roy, J.) 2 e