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Calcutta High Court (Appellete Side)

Tarapada Ghosh & Ors vs The State Of West Bengal & Ors on 28 April, 2021

Author: Rajesh Bindal

Bench: Rajesh Bindal

13   28.4.2021

                                     WPLRT 33 of 2020
     SG/S. Biswas                          with
                                       CAN 1 of 2021
                                 (Through Video Conference)

                                 Tarapada Ghosh & Ors.
                                             Vs.
                             The State of West Bengal & Ors.

                       Mr. Soumitra Bandopadhyay
                                     ..for the Respondents (Through VC)

In view of COVID-19 pandemic situation and the Circular bearing No.1560-RG dated April 8, 2021 issued by Registrar General of this Court regarding restricted hearing of cases online, adjourned to September 16, 2021.

(Rajesh Bindal, J.) (Aniruddha Roy, J.) 2 e