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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(v) in The Baggage Rules, 1998

(v)"professional equipment" means such portable equipments, instruments, apparatus and appliances as are required in his profession by a carpenter, a plumber, a welder, a mason, and the like and shall not include items of cammon use such as comeras, cassette recorders, dietaphones, personal computers, typewriter and other similar articles.