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State of Uttar Pradesh - Section

Section 25 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014

25. Eligibility of Renewable Energy Generating Plants.

- 1. Small hydro project: Small hydro project(s) existing and to be commissioned subsequent to notification of these Regulations and located at the sites approved by State Nodal Agency/State Government using new plant and machinery, and with installed power plant capacity lower than or equal to 25 MW at single location.