Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36C] [Entire Act] State of West Bengal - Subsection Section 36C(1) in New Town, Kolkata Development Authority Act, 2007 (1)The Development Authority shall, for the purposes of this Act, have the Power to levy property tax on land and building within New Town.
