Section 65(1) in Rajasthan Muslim Wakf Regulations, 1964
(1)The following registers shall be maintained by the Mutawalli for each wakfs, in addition to the usual accounts and collection of paper. -(a)a register of demands and collections in Form VIII;(b)a register of liabilities and expenditure in Form IX;(c)an inspection book in such form as may be prescribed by the Board from time to time.
