Punjab-Haryana High Court
Jitender Singh vs Pt. B.D. Sharma And Others on 21 September, 2012
Author: Rakesh Kumar Garg
Bench: Rakesh Kumar Garg
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No.15578 of 2012
Date of decision: 21.09.2012
Jitender Singh ......Petitioner(s)
Versus
Pt. B.D. Sharma and others ......Respondent(s)
CORAM:- HON'BLE MR.JUSTICE RAKESH KUMAR GARG
* * *
Present: Mr. S.K. Hooda, Advocate for the petitioner(s).
Rakesh Kumar Garg, J.(Oral)
Learned counsel for the petitioner wishes to withdraw the present petition.
Ordered accordingly.
September 21, 2012 (RAKESH KUMAR GARG) ps JUDGE