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State of Rajasthan - Section

Section 41 in The Rajasthan Distilleries Rules, 1977

41. Lock fastenings to be constructed.

- Lock fastening are to be constructed as much as possible in one piece. When hinges in them are necessary the hings must be formed by welded joints and not by riveted pins, if a part of any fastening is attached to a vessel or utensil, it must be by rivets and not by screws. The fastenings for cocks must be fitted so closely as not to admit of any cock being partially turned or opened, or the plug or key lifted up or taken out, after the fastening is applied. Chain fastenings are not to be used except in case where it would be impracticable to apply fastening of any other description.