Himachal Pradesh High Court
Kala Devi vs . Lehnu on 27 December, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Kala Devi vs. Lehnu .
RSA No. 391 of 2022 27.12.2022 Present: Mr. R.K. Gautam, Sr. Advocate with Mr. Jai Ram Sharma, Advocate for the appellants.
RSA No. 391 of 2022 Notice to respondents, returnable on 20th April, 2023, on taking steps within three days, be issued.
CMP No. 18135 of 2022 Notice in aforesaid terms. In the meanwhile, status quo qua execution and operation of impugned judgment and decree dated 14.09.2022 passed by learned Additional District Judge (1), District Mandi in Civil Appeal No. 35 of 2018 shall remain stayed till next date of hearing.
December 27, 2022 (Vivek Singh Thakur)
(ms) Judge
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