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State of Kerala - Section

Section 75 in Kannur University Act, 1996

75. Code of conduct for teachers of affiliated colleges.

(1)Government shall, in consultation with the University and the representatives of the teachers, frame a code of conduct to be observed by the teachers of Government and private colleges.
(2)Any teacher of a Government or a private colleges who contravenes any of the provisions of the code of conduct shall be liable to disciplinary action which may involve the imposition of a major penalty.