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[Cites 0, Cited by 0] [Section 9B] [Entire Act]

State of Kerala - Subsection

Section 9B(2) in Kerala Marine Fishing Regulation Act, 1980

(2)An application for renewal of registration of a.boat building yard shall be made by the owner to the authorised officer in such form, containing such particulars, accompanied by such fees and within such period, as may be prescribed.