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[Cites 0, Cited by 0] [Section 6(9)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(9)(i) in The Small Industries Development Bank Of India Act, 1989

(i)A meeting of the Board shall be held atleast once every three months and atleast four meetings shall be held every year and the meetings may be held at such places as may be prescribed.