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[Cites 0, Cited by 0] [Section 558(1)] [Section 558] [Entire Act]

Union of India - Subsection

Section 558(1)(b) in The Companies Act, 1956

(b)in any other country, either before any Court, Judge or person lawfully authorised to take and receive affidavits in that country or before an Indian Consul or Vice-Consul.