Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act] State of Gujarat - Subsection Section 20(5)(vi) in Gujarat Special Investment Region Act, 2009 (vi)global marketing of the Special Investment Regions, the Projects in and connected with the Special Investment Regions;