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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2)(b) in New Town Kolkata Planning Area (Building) Rules, 2014

(b)rain and storm water from roof - top and Yard washing shall be connected to the drainage system or waste water recycling system or water harvesting system where provided;