Meghalaya High Court
Cmj Foundation, Shillong vs State Of Meghalaya & Ors on 19 November, 2025
Author: W. Diengdoh
Bench: W. Diengdoh
Serial Nos. 02
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 253 of 2025
Date of order: 19.11.2025
CMJ Foundation, Shillong Vs State of Meghalaya & ors
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
For the Petitioner/ : Mrs. R. Dutta, Adv.
For the Respondent(s) : Dr. N. Mozika, Sr. Adv with
Ms. R. Fancon, Adv., for R/1 & 2.
Dr. N. Mozika, learned Senior Advocate along with Ms. R. Fancon, learned counsel appearing for the State respondents has submitted that the affidavit-in-opposition may be allowed to be filed in course of the day.
Mrs. R. Dutta, learned counsel appearing for the petitioner, on receipt of the affidavit-in-opposition, the petitioner may file rejoinder to the same if so desired.
List this matter after 3(three) weeks.
(W. Diengdoh) Judge Meghalaya 19.11.2025 "Khraw"