Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Uttarakhand - Subsection Section 12(1) in The Uttarakhand Water Tax on Electricity Generation Act, 2012 (1)The registered user shall be liable to pay water tax for the water drawn for electricity generation as per the provisions of the Act.
