Supreme Court - Daily Orders
Dharampal vs State Of Haryana And Ors. on 14 July, 2014
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ITEM NO.3 COURT NO.12 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 138/2013
DHARAMPAL Petitioner(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
(with appln. (s) for directions and exemption from filing OT and
impleadment and permission to file additional documents and office
report)
Date : 14/07/2014 This petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Ms. Jyoti Mendiratta ,Adv.
For Respondent(s)
State of Bihar Mr. Gopal Singh ,Adv.
Ms. Vimla Sinha, Adv.
Mr. Dhirendra Kumar, Adv.
State of Tripura Mr. Gopal Singh, Adv.
Mr. Ritu Raj Biswas, Adv.
U.T. of Chandigarh Mr. Gopal Singh, Adv.
Ms. Vimla Sinha, Adv.
Mr. Dhirendra Kumar, Adv.
Ms. Hemantika Wahi ,Adv.
Ms. Preeti Bhardwaj, Adv.
State of Sikkim Mr. A. Mariarputham, AG
Mrs. Aruna Mathur, Adv.
Mr. Yusuf, Adv.
Mr. Ashok S. Pillai, Adv.
Signature Not Verified
M/s Arputham Aruna & Co.
Digitally signed by
Meenakshi Kohli
State of NCT of Delhi
Date: 2014.07.14
12:13:13 IST Mr. J.S. Attri, Sr. Adv.
Reason:
Mr. Shadman Ali, Adv.
Mr. R.S. Nagar, Adv.
Mr. D. S. Mahra ,Adv.
State of Manipur Mr. S. Biswajit, Adv.
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Mr. Ashok Kumar Singh ,Adv.
State of Haryana Mr. Manjit Singh, AAG
Mrs. Vivekta Singh, Adv.
Mrs. Nupur Choudhary, adv.
Mr. Kamal Mohan Gupta ,Adv.
Mr. V. N. Raghupathy ,Adv.
State of Assam Mr. Riku Sarma, Adv.
Mr. Navnit Kumar, Adv.
M/s Corporate Law Group ,Adv.
State of U.P. Mr. Sanjay Visen, Adv.
Mr. Ravi Prakash Mehrotra ,Adv.
Mr. Abhinav Malik, Adv.
Mr. P. V. Yogeswaran ,Adv.
State of H.P. Mr. Suryanarayana Singh, AAG
Ms. Pragati Neekhra ,Adv.
Mr. Abhishek Atrey ,Adv.
State of Kerala Ms. Liz Mathew ,Adv.
Mr. M.F. Philip, Adv.
State of Jharkhand Mr. Tapesh Kumar Singh ,Adv.
Mr. Mohd. Waquas, Adv.
Mr. Samir Ali Khan ,Adv.
State of M.P. Mr. Sunny Choudhary, Adv.
Mr. Mishra Saurabh ,Adv.
Mr. A. Singh, Adv.
Mr. Ardhendumauli Kumar Prasad ,Adv.
U.T of Andaman & Nicobar Mr. K. V. Jagdishvaran, Adv.
Ms. G. Indira ,Adv.
Mr. Ashok Panigrahi ,Adv.
Mr. Ashmi Mohan, Adv.
Mr. Santosh Kumar, Adv.
State of Nagaland Mr. K. Enatoli Sema, Adv.
Mr. Amit Kumar Singh, Adv.
State of Goa Mr. B. Swaraj, Adv.
Mr. Nirnimesh Dosi, Adv.
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State of Chhattisgarh Mr. Atul Jha, Adv.
Mr. Sandeep Jha, Adv.
Mr. Dharmendra Kumar Sinha, Adv.
State of West Bengal Mr. Soumitra G. Chaudhuri, Adv.
Mr. Anip Sachthey, Adv.
Govt. of Puducherry Mr. V.G. Pragasam, Adv.
Mr. S.J. Aristotle, Adv.
Mr. Prabu Ramasubramanian, Adv.
State of Meghalaya Mr. Ranjan Mukherjee, Adv.
Mr. T.M. Singh, Adv.
Ms. Soumi Guha Thakurta, Adv.
State of Punjab Mr. V. Madhukar, AAG
Ms. Anvita, Adv.
Mr. Mohit Nair, Adv.
State of Rajasthan Mr. S.S. Shamshery, AAG
Mr. Varun Punia, Adv.
Mr. Sandeep Singh, Adv.
Mr. Amit Sharma, Adv.
Ms. Ruchi Kohli, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after service is complete and pleadings are complete.
(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER