Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Uttar Pradesh - Subsection Section 27(4) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966 (4)The Commission shall, after receiving the gradation lists, send its recommendation to the State Government in the manner provided in Rule 12, and the State Government shall thereafter, make appointments in the manner provided in Rule 13.
