Supreme Court - Daily Orders
Z.U.Siddqui vs Union Of India . on 26 November, 2015
Author: Chief Justice
Bench: Chief Justice, Arun Mishra
1
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
WRIT PETITION (CIVIL) NO.6 OF 2010
Z.U.SIDDQUI & ORS. .. PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. .. RESPONDENT(S)
O R D E R
1. Learned counsel for the petitioners, on instructions, seeks permission of this Court to withdraw this Writ Petition.
2. Permission sought for is granted.
3. The Writ Petition is disposed of as withdrawn. However, the withdrawal of the Writ Petition shall not come in the way of the petitioners in agitating their grievances, if any, before any other forum.
.............CJI.
[ H.L. DATTU ] Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.11.28 ...............J. [ ARUN MISHRA ] 12:59:27 IST Reason:
NEW DELHI, NOVEMBER 26, 2015.2
ITEM NO.24 COURT NO.1 SECTION X S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Writ Petition(s)(Civil) No(s). 6/2010 Z.U.SIDDQUI & ORS. Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (With appln.(s) for permission, directions and office report) WITH SLP(C) No. 18286-18287/2014 Date : 26/11/2015 These petitions were called on for hearing today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN MISHRA For the parties :
Ms. Rachana Srivastava,Adv.
Ms. Avnish Ahlawat, Adv. For Mrs Rani Chhabra,Adv.
Mr. S. K. Verma,Adv.
Dr. Sarbjit Sharma, Adv. Ms. Kusum Saveli, Adv. Ms. Megha, Adv.
Dr. Sumit Sharma, Adv.
Mr. P.S. Narasimha, ASG Ms. V. Mohana, Sr Adv. Ms. Vimla Sinha, Adv. Mr. Rupesh Kumar, Adv. Ms. Sushma Suri, Adv. Mr. B. Krishna Prasad,Adv.
Mr. Vibhuti Sushant Gupta, Adv. Mr. Mushtaq Ahmad, Adv.
Mr. Shridhar Y. Chitale,Adv. Mr. Abhijat P. Medh, Adv.3
Mrs. Anil Katiyar,Adv.
Mr. Shreekant N. Terdal,Adv.
Mr. Kamlendra Mishra,Adv.
Ms. Binu Tamta,Adv.
Mr. P. V. Yogeswaran,Adv.
UPON hearing the counsel the Court made the following O R D E R Writ Petition(C) No. 6 of 2010 The Writ petition is disposed of in terms of the signed order.
SLP(C) No. 18286-18287/2014 List the special leave petitions on 1st December, 2015.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar (Signed order in W.P.(C) No.6/2010 is placed on the file.)