Gauhati High Court
Page No.# 1/4 vs The State Of Nagaland And 5 Ors on 19 June, 2023
Author: Chief Justice
Bench: Chief Justice
Page No.# 1/4
GAHC010070292023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1790/2023
TEPUNOL YORE AND 3 ORS.
DISTRICT PROJECT OFFICER, DIST.- CHUMUKEDIMA, NAGALAND.
2: I. ACATO CHISHI
DISTRICT PROJECT OFFICER
DIST.- NIULAND, NAGALAND.
3: ALEMLA AIER
DISTRICT PROJECT OFFICER
DIST. PEREN, NAGALAND.
4: P. LIPICHEM SANGTAM
ASSISTANT PROJECT OFFICER
DIST. KIPHIRE
NAGALAND
VERSUS
THE STATE OF NAGALAND AND 5 ORS.
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
NAGALAND, KOHIMA, NAGALAND.
2:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF LAND RESOURCES DEVELOPMENT
GOVERNMENT OF NAGALAND, KOHIMA, NAGALAND.
3:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
GOVERNMENT OF NAGALAND
KOHIMA, NAGALAND.
4:THE DIRECTOR
DIRECTOR OF LAND RESOURCES
GOVERNMENT OF NAGALAND
Page No.# 2/4
KOHIMA
NAGALAND.
5:R. IMTISUNGKUM
DEPUTY DIRECTOR
DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
6:BIREN CHETTRI
DISTRICT PROJECT OFFICER
DISTRICT- MON
NAGALAND
Advocate for the Petitioner : MR. A ZHIMOMI
Advocate for the Respondent : GA, NAGALAND
Linked Case : I.A.(Civil)/1650/2023
TEPUNOL YORE AND 3 ORS.
DISTRICT PROJECT OFFICER
DIST.- CHUMUKEDIMA
NAGALAND.
2: I. ACATO CHISHI
DISTRICT PROJECT OFFICER
DIST.- NIULAND
NAGALAND.
3: SMTI ALEMLA AIER
DISTRICT PROJECT OFFICER
DIST. PEREN
NAGALAND.
4: P. LIPICHEM SANGTAM
ASSISTANT PROJECT OFFICER
DIST. KIPHIRE
NAGALAND.
VERSUS
THE STATE OF NAGALAND AND 5 ORS.
Page No.# 3/4
REPRESENTED BY THE CHIEF SECRETARY
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND
2:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF LAND RESOURCES DEVELOPMENT
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
3:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
4:THE DIRECTOR
THE DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
5:R. IMTISUNGKUM
DEPUTY DIRECTOR
DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
6:BIREN CHETTRI
DISTRICT PROJECT OFFICER
DISTRICT- MON
NAGALAND.
------------
Advocate for : MR D K MISHRA
Advocate for : GA
NAGALAND appearing for THE STATE OF NAGALAND AND 5 ORS.
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MRS. JUSTICE MITALI THAKURIA
ORDER
Date : 19.06.2023 Since the provisions of the Nagaland Land Resources Development Department Service Rules, 2008 have been challenged in this writ petition, the Advocate General, Page No.# 4/4 Nagaland, is required to represent the State of Nagaland in this writ proceedings.
Learned Additional Advocate General, Ms. T. Khro shall intimate the learned Advocate General, Nagaland, to appear in the matter on the next date fixed.
The connected Interlocutory Application has been filed seeking to bring on record certain official communications/notifications. Since these communications/notifications are part of the official records, they can be considered when the writ petition is taken up for hearing.
Re-notify on 24.07.2023, as prayed for.
JUDGE CHIEF JUSTICE Comparing Assistant