Central Information Commission
Mr.Balakram vs Government Of Nct Of Delhi on 12 February, 2014
CENTRAL INFORMATION COMMISSION
(Room No.315, BWing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi 110 066)
File No.CIC/AD/A/2012/003812SA
File No.CIC/AD/A/2012/003814SA
(Balak Ram Vs. Animal Husbandry & Agriculture, GNCTD)
Appellant : Balak Ram
Respondent : Animal Husbandry & Agriculture
GNCTD
Date of hearing : 12.2.2014
Date of decision : 12.2.2014
Information Commissioner : Prof. M. Sridhar Acharyulu
(Madabhushi Sridhar)
Referred Sections : Sections 3, 19(3) of the
RTI Act
Result : Appeal allowed / disposed of
FACTS
Heard today dated 12.2.14. Appellant not present. Public Authority is represented by Shri S.K.Mudgal, APIO and Shri D.R.Pal.
2. At the outset, the Respondent officer produced before the Commission, the letter written by the Appellant informing the PIO that he has received complete information.
3. In view of the above, the appeals are dismissed as WITHDRAWN.
(M. Sridhar Acharyulu) Information Commissioner Authenticated true copy (Babu Lal) Dy. Registrar Address of parties
1. The CPIO Animal Husbandry & Agriculture Govt. of NCT of Delhi 11th Floor, Multi Storey Building Indraprastha Marg ITO New Delhi 110 002
2. Shri Balak Ram RZ260, BlockC Gali No.05 Paprawat Road Prem Nagar Najafgarh New Delhi 110 043