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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Kerala - Subsection

Section 83(2)(b) in Kerala Cooperative Societies Act, 1969

(b)in order cases, the Registrar, and the Government or the Registrar, as the case may be, may pass such order on the appeal as they or he may think fit.